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State of West Bengal - Section

Section 170 in West Bengal Municipal Act, 1993

170. Power to maintain maps of underground utilities.

- The Chairman shall cause to be maintained complete survey maps, drawings, and descriptions of all the underground utilities within the municipal area, in such form and in such manner as may be prescribed, and shall ensure the secrecy of the same in conformity with provisions of the Official Secrets Act, 1923 (19 of 1923).