Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(b) in Delegation of Financial Powers Rules, 1978

(b)The rate of interest of loan and the period of repayment thereof have been fixed by or with the concurrence of the Finance Department; and