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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(1)(f) in The United Provinces Excise Act, 1910

(f)removes any intoxicant from any distillery, brewery, manufactory, vintnery or warehouse licenced, established or continued under this Act; or