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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(3) in Mahatma Gandhi University Act 1985

(3). The University may invest such part of the moneys in the [Mahatma Gandhi University Fund] [Substituted 'Gandhiji University Fund' by Act No. 11 of 1988.], as it may deem fit, in Government securities or securities guaranteed by the Government of India.