Jammu & Kashmir High Court - Srinagar Bench
Syed Suhail Bazaz vs Ashok Kumar And Ors on 2 June, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 131
Supplementary cause list
HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
SRINAGAR
CCP(S) No. 223/2022
Syed Suhail Bazaz
..... Petitioner(s)
Through: -
Mr. Kaiser Ali, Advocate
V/s
Ashok Kumar and Ors.
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge (ORDER)
02.06.2022 Notice for filing statement of facts/compliance, returnable within four weeks.
List on 22.08.2022.
(Ali Mohammad Magrey) Judge SRINAGAR 02.06.2022 "Mohammad Yasin Dar"
MOHAMMAD YASIN DAR 2022.06.03 10:26 I attest to the accuracy and integrity of this document