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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(1)(za) in Karnataka Police Act, 1963

(za)[ Regulating, controlling and monitoring of safety and security of children.] [Inserted by Act 22 of 2016 w.e.f. 27.07.2016.]