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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(b) in The Orissa State Financial Corporation General Regulations, 2003

(b)The requisition referred to in sub-regulation (ii) shall state the purpose for which the general meeting is required to be convened, but may consist of several documents in like form each signer) by one or more of the requisionist.