Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(2) in The Goa Civil Courts Act, 1965 (2)He shall further furnish such reports and returns and copies of proceedings as may be called for by the High Court or the [Government] [Substituted for the word 'Administrator' by Amendment Goa Act 22 of 2009.].
