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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Postgraduate Medical Education Regulations, 2000

3.1Goal. - The goal of postgraduate medical education shall be to produce competent specialists and/or Medical teachers.i. who shall recognize the health needs of the community, and carry out professional obligations ethically and in keeping with the objectives of the national health policyii. who shall have mastered most of the competencies, pertaining to the speciality, that are required to be practiced at the secondary and the tertiary levels of the health care delivery system;iii. who shall be aware of the contemporary advance and developments in the discipline concerned;iv. who shall have acquired a spirit of scientific inquiry and is oriented to the principles of research methodology and epidemiology; andv. who shall have acquired the basic skills in teaching of the medical and paramedical professionals;