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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(b)The allotment of capacity to a long-term customer may be relinquished or transferred to any other long-term customer in accordance with Regulation 12 (c)(ii) of these Regulations.