Section 2(6)(iii) in Bihar Shops & Establishments Act, 1953

[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(6)(iii) in Bihar Shops & Establishments Act, 1953

(iii)such other establishment as the State Government may, by notification, declare to be an establishment to which the Act applies; but does not include a 'motor transport undertaking' as defined in clause (g) of section 2 of the Motor Transport Workers Act, 1961 (27 of 1961).]

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State of Bihar - Subsection

Section 2(6)(iii) in Bihar Shops & Establishments Act, 1953