Delhi High Court - Orders
Motor & General Finance Limited vs Director General & Anr on 26 October, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 62/2018
MOTOR & GENERAL FINANCE LIMITED ..... Appellant
Through Mr. Sunil Magon and Mr. Mukul
Rawal, Advocates
versus
DIRECTOR GENERAL & ANR ..... Respondents
Through Mr. K.P. Mavi, Advocate (through
VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 26.10.2021 CM APPLN. 37376/2021 (early hearing)
1. Issue notice. Notice is accepted by learned counsel for the respondent.
2. With the consent of the parties, the application is allowed. Application is disposed of.
FAO 62/20183. List the appeal for consideration on 25.01.2022.
4. Parties shall file brief note of their submissions, if not already filed before the next date of hearing.
SANJEEV SACHDEVA, J OCTOBER 26, 2021 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:26.10.2021 Signing Date:26.10.2021 23:15:31 21:14 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.