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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(7)The Executive Council shall make rules consistent with the Act and Statutes providing for giving notice to the members of the Selection Committee and of the business to be considered at meetings and for keeping of the record of the proceedings of the meetings and assessment of candidates.