Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in The Khadi Mark Regulations, 2013 (e)"Committee" means the Central Khadi Mark Committee or the Zonal Khadi Mark Committee, as the case may be, constituted under sub-regulations (1) and (2) of regulation 9 respectively;
