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[Cites 0, Cited by 0] [Section 21D(5)] [Section 21D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21D(5)(c) in The U.P. Secondary Education Services Selection Board Act, 1982

(c)"subject experts" mean, persons working in aided Secondary Schools on a fixed honorarium appointed in the prescribed manner on a contractual basis.]