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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in University of Rajasthan Act, 1946

(1)The Registrar shall be appointed by the Syndicate on the recommendation of a Selection Committee consisting of the following :-See Sections 3, 4 and 5 of the Rajasthan Universities' Teachers and Officers (Special conditions of Service) Act of 1974 as amended vide Act of 1976.