Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(4) in Bhavnagar University (Amendment) Act, 1987 (4)in sub-section (6), for the words "one of the Deans nominated by the Chancellor", the words "the senior professor nominated by the Chancellor" shall be substituted.
