Section 13(1)(d) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(d)a Firm, a Company or any other body corporate established or constituted, as the case may be, under any law for the time being in force; or

Legal Document View