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State of Bihar - Section

Section 118 in Bihar Board's Miscellaneous Rules, 1958

118. Note-book to be kept by Personal Assistant to Commissioners, etc.

- The Personal Assistants to Commissioners of divisions should each have a lettered note-book, chronologically arranged in which note should be made (with suitable cross references and with reference to the appropriate collections and files) of important rulings and precedents not to be found in the Board's Manuals or the "Handy book of Reference" and of orders of Government the Board and the Commissioner in important matters affecting the division.The note-book should be handed on by each Personal Assistant to his successor and the fact recorded in the report of making over charge. This Rule also applies to Personal Assistant to Commissioner of Excise.