Section 16 in The Central Provinces and Berar Animal Preservation Act, 1949
16. Repeal.
- The Central Provinces and Berar Cattle, Sheep and Goats (Slaughter and Movement) Control Act, 1947, is hereby repealed.The Schedule[See section 2(i)](1)Bulls(2)Bullocks(3)Cows(4)Calves(5)Male and Female Buffaloes(6)Buffalo Calves[Substituted by Madhya Pradesh Act XXIII of 1951, Section 4.]
