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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)A register of tools and plants/ machineries and equipments in Form 54 shall be maintained by the Board and every market committee. In case of purchase of gunnies, a register of stock account of gunnies in Form 55 shall be maintained by every market committee.