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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in The Rajasthan Brewery Rules, 1972

(2)He shall enter separately in the book the quantity of malt, corn, sugar, hops and hops substitutes which he intends to use in his next brewing and also the day and hour when such next brewing is intended to take place.