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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(4) in The Orissa Dental Council Rules, 1969

(4)A member who wishes to move an amendment to any item included in the complete agenda, but not included in the complete agenda shall give notice to the Registrar not less than 3 clear days before the date fixed for the meeting.