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State of Mizoram - Section

Section 104 in Mizoram Excise Rules, 1983

104. Private warehouse.

- Person desirous of obtaining licence to establish private warehouse, for the deposit and storage of spirit other than country spirit without payment of duty or fee, shall apply to the Commissioner who shall not grant the licence without proper verification.Rules 85 to 87 shall apply mutatis mutandis to such application, except that the amount of the security shall be Rs. 500.