Madhya Pradesh High Court
Nmdc Limited vs Union Of India on 20 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-706-2017, W.P.No.5027/2017 and W.P.No.6084/2017
8
Jabalpur, Dated : 20-02-2018
Mr.Anoop Nair, Advocate for the petitioners.
Mr.Himanshu Shrivastava, Advocate for the respondent No.2.
At the request of learned counsel for the petitioners, list after sh four weeks.
e ad (HEMANT GUPTA) CHIEF JUSTICE Pr (ANURAG SHRIVASTAVA) JUDGE a hy ad Digitally signed by CHRISTOPHER PHILIP Date: 2018.02.21 02:25:52 -08'00' M C of rt ou C h ig H