Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Nagaland - Subsection Section 74(a) in The Nagaland Excise Act, 1967 (a)the intoxicant, hemp plant (Cannabis Sativa L), still, utensil, implement, apparatus or materials in respect of or by means of which such offence has been committed;
