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Supreme Court - Daily Orders

Sk. Md. Rafique vs Managing Committee, Contai Rahamania ... on 5 October, 2017

Bench: Arun Mishra, Mohan M. Shantanagoudar

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     ITEM NO.115                   COURT NO.8                     SECTION XVI

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                             Civil Appeal    No(s).   5808/2017

     SK. MD. RAFIQUE                                              Appellant(s)

                                            VERSUS

     MANAGING COMMITTEE, CONTAI RAHAMANIA
     HIGH MADRASAH & ORS.                                         Respondent(s)

     (With appln(s) for modification, intervention/impleadment,
     appropriate orders/directions)

     WITH
     C.A. No. 5809/2017 (XVI)

     C.A. No. 5826/2017 (XVI)

     C.A. No. 5817/2017 (XVI)

     C.A. No. 5814/2017 (XVI)

     CONMT.PET.(C) No. 583/2016 In SLP(C) No. 6661/2016 (XVI)

     C.A. No. 5829/2017 (XVI)

     W.P.(C) No. 723/2016 (X)
     (With appln(s) for stay)

     CONMT.PET.(C) No. 846/2016 In SLP(C) No. 6661/2016 (XVI)

     C.A. No. 6098/2017 (XVI)

     CONMT.PET.(C) No. 670/2017 In SLP(C) No. 6661/2016 (XVI)

     CONMT.PET.(C) No. 669/2017 In SLP(C) No. 6661/2016 (XVI)

     CONMT.PET.(C) No. 828/2017 In SLP(C) No. 6661/2016 (XVI)

     CONMT.PET.(C) No. 1509/2017 in C.A. No. 5808/2017 (XVI)

     W.P.(C) No. 629/2017 (X)
Signature Not Verified

Digitally signed by

     W.P.(C) No. 742/2017 (X)
DEEPAK MANSUKHANI
Date: 2017.10.07
10:50:19 IST

     (With appln(s) for stay)
Reason:




     Date : 05-10-2017 These matters were called on for hearing today.
                                   2


CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

For the parties:
                    Mr.   Kalyan Bandopadhyay, Sr. Adv.
                    Mr.   Ranjan Mukherjee, AOR
                    Mr.   Khairul Alam, Adv.
                    Mr.   Anindo Mukherjee, Adv.
                    Mr.   Sabir Ahmed Mondal, Adv.

                    Mr.   Mohan Parasaran, Sr. Adv.
                    Mr.   Jayant Bhushan, Sr. Adv.
                    Mr.   Zoheb Hossain, AOR
                    Mr.   A. Mujahid, Adv.
                    Mr.   Rajendra Dangwal, Adv.
                    Mr.   Piyush Goyal, Adv.

                    Mr. Huzefa Ahmadi, Sr. Adv.
                    Mr. M. R. Shamshad, AOR
                    Mr. Aditya Samaddar, Adv.

                    Mr. Faridullah, Adv.
                    Mr. Kunal Chatterji, AOR
                    Ms. Maitratyee Banerjee, Adv.

                    Mr. Chanchal Kumar Ganguli, AOR

                    Mr. Rameshwar Prasad Goyal, AOR

                    Mr. Soumitra G. Chaudhuri, Adv.
                    Mr. Abhijit Sengupta, AOR

                    Mr.   Soumen Kr. Dutta, Adv.
                    Mr.   Atarup Banerjee, Adv.
                    Mr.   Abu Sohel, Adv.
                    Mr.   B.P. Yadav, Adv.
                    Ms.   Sarla Chandra, AOR

                    Ms. Anita Kanungo, AOR

                    Mr. Dipak Kumar Jena, AOR

                    Mr. Pijush K. Roy, Adv.
                    Ms. Kakali Roy, Adv.
                    Mr. Rajan K. Chourasia, AOR
                                 3


          UPON hearing the counsel the Court made the following
                             O R D E R

List all the matters in the 2nd week of January, 2018. Contempt Petition being Diary no. 31401/2017 be also listed along with these matters on the next date of hearing.



    (DEEPAK MANSUKHANI)                      (SHARDA KAPOOR)
    AR CUM PS                            ASSISTANT REGISTRAR