Supreme Court - Daily Orders
Sk. Md. Rafique vs Managing Committee, Contai Rahamania ... on 5 October, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
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ITEM NO.115 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5808/2017
SK. MD. RAFIQUE Appellant(s)
VERSUS
MANAGING COMMITTEE, CONTAI RAHAMANIA
HIGH MADRASAH & ORS. Respondent(s)
(With appln(s) for modification, intervention/impleadment,
appropriate orders/directions)
WITH
C.A. No. 5809/2017 (XVI)
C.A. No. 5826/2017 (XVI)
C.A. No. 5817/2017 (XVI)
C.A. No. 5814/2017 (XVI)
CONMT.PET.(C) No. 583/2016 In SLP(C) No. 6661/2016 (XVI)
C.A. No. 5829/2017 (XVI)
W.P.(C) No. 723/2016 (X)
(With appln(s) for stay)
CONMT.PET.(C) No. 846/2016 In SLP(C) No. 6661/2016 (XVI)
C.A. No. 6098/2017 (XVI)
CONMT.PET.(C) No. 670/2017 In SLP(C) No. 6661/2016 (XVI)
CONMT.PET.(C) No. 669/2017 In SLP(C) No. 6661/2016 (XVI)
CONMT.PET.(C) No. 828/2017 In SLP(C) No. 6661/2016 (XVI)
CONMT.PET.(C) No. 1509/2017 in C.A. No. 5808/2017 (XVI)
W.P.(C) No. 629/2017 (X)
Signature Not Verified
Digitally signed by
W.P.(C) No. 742/2017 (X)
DEEPAK MANSUKHANI
Date: 2017.10.07
10:50:19 IST
(With appln(s) for stay)
Reason:
Date : 05-10-2017 These matters were called on for hearing today.
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CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For the parties:
Mr. Kalyan Bandopadhyay, Sr. Adv.
Mr. Ranjan Mukherjee, AOR
Mr. Khairul Alam, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Sabir Ahmed Mondal, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. Jayant Bhushan, Sr. Adv.
Mr. Zoheb Hossain, AOR
Mr. A. Mujahid, Adv.
Mr. Rajendra Dangwal, Adv.
Mr. Piyush Goyal, Adv.
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Faridullah, Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitratyee Banerjee, Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Soumitra G. Chaudhuri, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Soumen Kr. Dutta, Adv.
Mr. Atarup Banerjee, Adv.
Mr. Abu Sohel, Adv.
Mr. B.P. Yadav, Adv.
Ms. Sarla Chandra, AOR
Ms. Anita Kanungo, AOR
Mr. Dipak Kumar Jena, AOR
Mr. Pijush K. Roy, Adv.
Ms. Kakali Roy, Adv.
Mr. Rajan K. Chourasia, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List all the matters in the 2nd week of January, 2018. Contempt Petition being Diary no. 31401/2017 be also listed along with these matters on the next date of hearing.
(DEEPAK MANSUKHANI) (SHARDA KAPOOR)
AR CUM PS ASSISTANT REGISTRAR