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Bombay High Court

Hemantkumar Prabhudasji Vora vs Khimji Bhanji And Company And Others on 20 October, 2021

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                         52-cra.245-13.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                  CIVIL REVISION APPLICATION NO.245 OF 2013

                     HEMANTKUMAR PRABHUDASJI VORA
                                  VERSUS
                 KHIMJI BHANJI AND COMPANY AND OTHERS

                                 ----
Mr.S.P.Shah, Advocate for applicant
Mr.Manoj Shinde, Advocate h/f. Mr.R.P.Adgaonkar, Advocate respondent
nos.1 and 2
                                 ----

                                     CORAM : R.G. AVACHAT, J.
                                       DATE : OCTOBER 20, 2021
ORDER :

-

Learned counsel for the parties agreed to work out the application finally on the next date. Stand over to 17.11.2021 for final hearing.

[R.G. AVACHAT, J.] KBP ::: Uploaded on - 22/10/2021 ::: Downloaded on - 23/10/2021 00:12:52 :::