Bombay High Court
Hemantkumar Prabhudasji Vora vs Khimji Bhanji And Company And Others on 20 October, 2021
Author: R.G. Avachat
Bench: R.G. Avachat
52-cra.245-13.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL REVISION APPLICATION NO.245 OF 2013
HEMANTKUMAR PRABHUDASJI VORA
VERSUS
KHIMJI BHANJI AND COMPANY AND OTHERS
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Mr.S.P.Shah, Advocate for applicant
Mr.Manoj Shinde, Advocate h/f. Mr.R.P.Adgaonkar, Advocate respondent
nos.1 and 2
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CORAM : R.G. AVACHAT, J.
DATE : OCTOBER 20, 2021
ORDER :-
Learned counsel for the parties agreed to work out the application finally on the next date. Stand over to 17.11.2021 for final hearing.
[R.G. AVACHAT, J.] KBP ::: Uploaded on - 22/10/2021 ::: Downloaded on - 23/10/2021 00:12:52 :::