Central Information Commission
Jogi Kumar vs Ministry Of Corporate Affairs on 20 September, 2022
Author: Vanaja N Sarna
Bench: Vanaja N Sarna
क य सुचना आयोग
CENTRAL INFORMATION COMMISSION
बाबा गंगनाथ माग
Baba Gangnath Marg
मुिनरका, नई द ली - 110067
Munirka, New Delhi-110067
File no.: - CIC/MOCAF/A/2021/634758
In the matter of
Jogi Kumar
... Appellant
VS
Under Secretary & CPIO
Ministry of Corporate Affairs
A- Wing, 5th Floor, Shastri Bhawan,
New Delhi - 110 001
...Respondent
RTI application filed on : 19/05/2021 CPIO replied on : 23/06/2021 First appeal filed on : 23/06/2021 First Appellate Authority order dated : 22/07/2021 Second Appeal Filed on : 05/08/2021 Date of Hearing : 20/09/2022 Date of Decision : 20/09/2022 The following were present:
Appellant: Not present Respondent: Harsha, Under Secretary and CPIO, present over VC at CIC Information Sought:
The appellant has sought the following information:
1. Provide copies of the detailed correspondence between MCA and National Financial Reporting Authority (NFRA) with regard to recruitment to the posts of Manager and Assistant Manager at NFRA, for the period from 01 January 2021 till date.
2. Provide copies of the notings related to the same.
Grounds for filing Second Appeal:
The CPIO did not provide the desired information.1
Submissions made by Appellant and Respondent during Hearing:
The appellant vide his communication dated 12th September, 2022 has withdrawn the second appeal, as the issue has been resolved. Observations:
In view of the request for withdrawal by the appellant, no further action is required.
Decision:
The second appeal is withdrawn and no further action lies.
The appeal is disposed of accordingly.
Vanaja N. Sarna (वनजा एन. सरना) Information Commissioner (सूचना आयु ) Authenticated true copy (अिभ मा णत स या पत ित) A.K. Assija (ऐ.के. असीजा) Dy. Registrar (उप-पंजीयक) 011- 26182594 / दनांक / Date 2