Section 3(3)(a) in U.P. Self-Financed Independent Schools (Fee Regulation) Act, 2018

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(a)Possible Fee Components:- The school may fix any combination of one or all of the following fee components:-

(i)Prospectus and Registration fee-It shall be payable only at the time of registration by the student;

(ii)Admission fee-At the first time of new admission to the school;

(iii)Examination fee-Shall be payable for examinations;

(iv)Composite Annual Fee-Single head annual recurring fee payable each year;

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