Calcutta High Court
Manoj Kumar Agarwal & Anr vs Kolkata Municipal Corporation & Ors on 5 May, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
WP 513 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
MANOJ KUMAR AGARWAL & ANR,
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 5th May, 2015.
Mr. Sujoy Mondal,Advocate appears.
Mr. S. Bandopadhyay,Advocate appears.
The Court :- None appears for the petitioner even in the second call. The Corporation Authorities are represented. No accommodation is sought for. WP No. 513 of 2015 is dismissed for default. Interim orders, if any, are vacated.
(DEBANGSU BASAK, J.) S.Chandra (DEBANGSU BASAK, J.)