Section 3 in Chhattisgarh State Rajmarg Adhiniyam, 2003
3. Declaration of roads, ways of lands as highways.
- The State Government may, by notification in the official Gazette, declare any road, way or land to be a highway and classify it as :-(i)an express highway,(ii)a state highway,(iii)a major district road,(iv)other district road,(v)a village road.
