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[Cites 0, Cited by 0] [Section 194LC(2)] [Section 194LC] [Entire Act]

Union of India - Subsection

Section 194LC(2)(a) in The Income Tax Act, 1961

(a)under a loan agreement at any time on or after the 1st day of July, 2012 but before the 1st day of July, [2023]; or