Patna High Court - Orders
Bhaskar Anand @ Deepak vs State Of Bihar & Anr on 17 July, 2013
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court Cr.Misc. No.37104 of 2012 (2) dt.17-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.37104 of 2012
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Bhaskar Anand @ Deepak
.... .... Petitioner/s
Versus
State Of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 17-07-2013Call for photo copy of original case diary of Town P.S. Case No. 122 of 2012 from the court of Chief Judicial Magistrate, Muzaffarpur, and put up after receipt of the same.
m.p. (Gopal Prasad, J)