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[Cites 0, Cited by 14] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(a) in The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

(a)all revenues, taxes, cesses and rates due from the persons notified by the Custodian under sub-section (2) of section 3 to the Central Government or any State Government or any local authority;