Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 19 in The Maharashtra Khadi and Village Industries Rules, 1970

19. Preparation of Budget.

- The budget under section 20 shall be prepared by the Board during every financial year for the next financial year in Form III and shall be submitted to the State Government before 1st October in the year in which it is prepared.