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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(g)"Information Security Steering Committee" means the committee comprising higher management officials of the organisation, responsible for continuously improving and strengthening the cyber security posture of the Protected System and also plan, develop, review remedial actions to mitigate and recover from malicious cyber incidents;