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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2) in Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(2)Public hearings shall be conducted in all Gram Sabhas the members are directly or indirectly affected by the acquisition of the land.