Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Allahabad High Court

New Okhla Industrial Development ... vs Hari Dutta & Others on 15 April, 2015

Bench: Sudhir Agarwal, Anil Kumar Sharma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 491 of 1995
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- Hari Dutta & Others
 
Counsel for Appellant :- U.S. Awasthi,A.K. Misra,A.K. Yadav,Ajay Sharma,Amit Manohar
 
Counsel for Respondent :- Shiv Sagar Singh
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Anil Kumar Sharma,J.

Appeal is dismissed.

For details, see our order of date passed in First Appeal No.737 of 1995 (NOIDA vs. Surendra Singh).

Order Date :- 15.4.2015 sc