Allahabad High Court
New Okhla Industrial Development ... vs Hari Dutta & Others on 15 April, 2015
Bench: Sudhir Agarwal, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 491 of 1995 Appellant :- New Okhla Industrial Development Authority Respondent :- Hari Dutta & Others Counsel for Appellant :- U.S. Awasthi,A.K. Misra,A.K. Yadav,Ajay Sharma,Amit Manohar Counsel for Respondent :- Shiv Sagar Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Anil Kumar Sharma,J.
Appeal is dismissed.
For details, see our order of date passed in First Appeal No.737 of 1995 (NOIDA vs. Surendra Singh).
Order Date :- 15.4.2015 sc