Calcutta High Court (Appellete Side)
Saugata Paul & Ors vs Unknown on 6 February, 2023
Author: Debangsu Basak
Bench: Debangsu Basak
06.02.2023 Sl.5 C.R.M. (A) 5951 of 2022 Court No.29 In Re: - An application for anticipatory bail under Section 438 of (AD) the Code of Criminal Procedure.
And In the matter of: Saugata Paul & Ors.
....petitioners.
Mr. Bhaskar Hutait ... for the petitioners.
Mr. Binay Panda Mr. Subham Bhakat ...for the State.
Mr. Malay Bhattacharyya Mr. Pradip Paul ... for the de facto complainant.
The Court is informed that the next date for mediation is fixed on February 10, 2023.
List the application on February 20, 2023.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)