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State of Jammu-Kashmir - Section

Section 36C in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

36C. Requisition for Police assistance.

- Any Forest Officer may requisition the services of any Police Officer to assist him for all or any of the purposes specified in section 26, 35 and section 36 of this act and it shall be the duty of every such officer to comply with such requisition.