Bombay High Court
Vilas Prabhakar Honrao vs The Collector Collector Office Barshi ... on 18 February, 2026
1 05 ao 08.25
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
APPEAL FROM ORDER NO. 08 OF 2025
WITH
C. A. NO. 1060 OF 2025 IN AO/8/2025
Vilas Prabhakar Honrao .. Appellant
Versus
The Collector Latur and others .. Respondents
Shri Mukund S. Patil, Advocate for the Appellant.
Shri S. N. Morampalle, A.G.P. for the Respondent Nos. 1 and 2.
CORAM : SHAILESH P. BRAHME, J.
DATE : 18TH FEBRUARY, 2026.
ORDER :
. Copies to be supplied within a period of three (03) weeks from today. If copies are supplied within stipulated period, issue notice to the unserved respondents, returnable within five (05) weeks.
2. If copies are not supplied within stipulated period, matter shall stand dismissed as against the unserved respondent.
[ SHAILESH P. BRAHME J. ] bsb/Feb. 26