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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(8) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(8)to foster and formulate programmes and their relevance and significance of Music and performing arts in the modern scientific technological days and to strengthen the rich tradition and heritage of Music and dance;