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Rajasthan High Court - Jaipur

Motilal Meena S/O Shri Gumani Ram Meena ... vs State (Cbi) Through P P on 7 April, 2022

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Criminal Appeal No. 1996/2018

                                   Motilal Meena S/o Shri Gumani Ram Meena
                                                                                                        ----Appellant
                                                                         Versus
                                   State (CBI) Through PP
                                                                                                      ----Respondent

For Appellant(s) : None Present For Respondent(s) : None Present HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 07/04/2022 A letter No.138 dated 24.03.2022 has been received from the trial Court requesting this Court to send the record of this case.

Registry is directed to send the record of this case to the learned trial Court. Learned trial Court is directed to return back the record to this Court after completion of the necessary proceedings.

(UMA SHANKER VYAS),J DANISH USMANI /13 (Downloaded on 08/04/2022 at 09:16:11 PM) Powered by TCPDF (www.tcpdf.org)