Rajasthan High Court - Jaipur
Motilal Meena S/O Shri Gumani Ram Meena ... vs State (Cbi) Through P P on 7 April, 2022
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 1996/2018
Motilal Meena S/o Shri Gumani Ram Meena
----Appellant
Versus
State (CBI) Through PP
----Respondent
For Appellant(s) : None Present For Respondent(s) : None Present HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 07/04/2022 A letter No.138 dated 24.03.2022 has been received from the trial Court requesting this Court to send the record of this case.
Registry is directed to send the record of this case to the learned trial Court. Learned trial Court is directed to return back the record to this Court after completion of the necessary proceedings.
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