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State of Goa - Section

Section 11 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

11. Appointment of election Agent.

- A candidate at an election may appoint an election agent in Form No. 17 and notice of such appointment shall be given by forwarding the same in duplicate, to the Returning Officer, who shall return one copy thereof to the election agent after affixing thereon his seal and signature in token of his approval for the appointment.