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[Cites 0, Cited by 0] [Section 26D(2)] [Section 26D] [Entire Act]

State of West Bengal - Subsection

Section 26D(2)(ii) in The Bengal Agricultural Income-Tax Act, 1944

(ii)thereafter interest shall be calculated under sub-section (1) on the amount by which the tax so paid falls short of the tax determined .on regular assessment.