Section 22(1) in Rajasthan Sports University, Jhunjhunu Act, 2013
(1)The Board shall be the highest executive body of the University and shall consist of the following members, namely:-(I)the Vice-Chancellor of the University- Chairman;(II)Ex-officio Members-(i)the Principal Secretary to the Government of Rajasthan, Finance Department;(ii)the Principal Secretary to the Government of Rajasthan, Higher Education Department;(iii)the Principal Secretary to the Government of Rajasthan, School Education Department;(iv)the Principal Secretary to the Government of Rajasthan, Medical Education Department;(v)the Principal Secretary to the Government of Rajasthan, Youth Affairs and Sports Department;(vi)the Chairman, Rajasthan State Sports Council;(vii)the Director, Physical Education, University of Rajasthan, Jaipur;(viii)the Pro-Vice-Chancellor; and(ix)the Registrar of the University, Member- Secretary.Explanation. - Ex-officio members mentioned at (i) to (v) shall include their respective nominees who shall not be below the rank of a Deputy Secretary to the Government of Rajasthan;(III)Nominated Members- (i) two persons nominated by the Vice- Chancellor from amongst the Deans for one year;(ii)two University Professors nominated by the Chancellor for one year;(iii)two eminent educationists to be nominated by the Chancellor for three years;(iv)two members of State Legislature to be nominated by the State Government for three years; and(v)two eminent sports persons of national or international stature to be nominated by the State Government for three years.
