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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(7) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(7)In deserving cases, the Superintendent may provide the child with such small tools, as may be necessary, to start a business subject to such maximum cost as may be fixed by the Commissioner.