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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(b) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(b)to prepare a plan for the maintenance of branch canals, distributories and medium drains within its area of operation at the end of each crop season and execute the maintenance works with its funds, from time to time;