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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(c) in The Employees' State Insurance (General) Regulations, 1950

(c)for 50 [first payment of] disablement benefit for permanent disa­blement, on the date on which an insured person is declared as permanently disabled in accordance with the Act and these regula­tions; and